Smt. Mariya Khatoon And 8 Ors vs State Of U.P. And 18 Ors
2014 Latest Caselaw 7762 ALL

Citation : 2014 Latest Caselaw 7762 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Smt. Mariya Khatoon And 8 Ors vs State Of U.P. And 18 Ors on 28 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52547 of 2014
 

 
Petitioner :- Smt. Mariya Khatoon And 8 Ors
 
Respondent :- State Of U.P. And 18 Ors
 
Counsel for Petitioner :- Vikas Rastogi
 
Counsel for Respondent :- C.S.C.,H.K. Mishra
 

 
Hon'ble Rajan Roy,J.

In Re.: Correction application.

This is an application for correction in the order dated 25.9.2014.

In the third line of paragraph 3, the word 'General' be added in between the words 'Director' and 'Family'.

The correction application is allowed accordingly.

Office is to issue certified copy of corrected order.

Order Date :- 28.10.2014

M.A.A.

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