Sahab Singh vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 7760 ALL

Citation : 2014 Latest Caselaw 7760 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Sahab Singh vs State Of U.P. Thru Secy. And Others on 28 October, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 58687 of 2012
 

 
Petitioner :- Sahab Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Surendra Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

List this case on 10.11.2014 amongst the top 5 cases of the cause list.

By the next date, learned standing counsel shall ensure compliance of the order dated 24.9.2014.

Order Date :- 28.10.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

Download the LatestLaws.com Mobile App