Radhey Shyam Mishra vs Distt. Basic Education Officer ...
2014 Latest Caselaw 7757 ALL

Citation : 2014 Latest Caselaw 7757 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Radhey Shyam Mishra vs Distt. Basic Education Officer ... on 28 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 56725 of 2014
 

 
Petitioner :- Radhey Shyam Mishra
 
Respondent :- Distt. Basic Education Officer And 4 Ors
 
Counsel for Petitioner :- Adarsh Singh,Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Rajan Roy,J.

Connect and list in the next cause list along with Writ A No. 6193 of 2008 and 29843 of 2008 and 1406 of 2010.

Order Date :- 28.10.2014

M.A.A.

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