Citation : 2014 Latest Caselaw 7755 ALL
Judgement Date : 28 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- SPECIAL APPEAL No. - 982 of 2014 Appellant :- State Of U.P. Thru. Prin. Sec. And Anr. Respondent :- Ram Prasad Counsel for Appellant :- Addl. C.S.C. Counsel for Respondent :- Ramesh Pundir Hon'ble Vineet Saran,J.
Hon'ble Vivek Kumar Birla,J.
The appeal is dismissed.
For detailed orders, see our orders of date passed on separate sheet of papers kept in the record of Special Appeal No. 976 of 2014; State of UP Vs. Rakesh.
Order Date :- 28.10.2014
SKS
(Vivek Kumar Birla, J) (Vineet Saran, J)
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