Chandra Dutt And 2 Ors. vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 7752 ALL

Citation : 2014 Latest Caselaw 7752 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Chandra Dutt And 2 Ors. vs State Of U.P. And 5 Ors. on 28 October, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 572 of 2014
 

 
Appellant :- Chandra Dutt And 2 Ors.
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Appellant :- Siddharth Khare
 
Counsel for Respondent :- C.S.C.,R.B. Mishra
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

As prayed by learned counsel for the appellants, list this case in the next cause list alongwith connected cases.

Order Date :- 28.10.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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