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C/M Hindu Inter College Thru' Its ... vs Joint Director Of Eudcation And ...
2014 Latest Caselaw 7751 ALL

Citation : 2014 Latest Caselaw 7751 ALL
Judgement Date : 28 October, 2014

Allahabad High Court
C/M Hindu Inter College Thru' Its ... vs Joint Director Of Eudcation And ... on 28 October, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 58206 of 2010
 

 
Petitioner :- C/M Hindu Inter College Thru' Its Manager
 
Respondent :- Joint Director Of Eudcation And Others
 
Counsel for Petitioner :- Pranav Kumar Srivastava,Gajendra Pratap
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Rajan Roy,J.

As prayed, put up this case,  day after tomorrow.

Order Date :- 28.10.2014

M.A.A.

 

 

 
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