Ashwani Kumar Sharma vs State Of U.P. & 4 Others
2014 Latest Caselaw 7750 ALL

Citation : 2014 Latest Caselaw 7750 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Ashwani Kumar Sharma vs State Of U.P. & 4 Others on 28 October, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 54777 of 2014
 

 
Petitioner :- Ashwani Kumar Sharma
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Vikrant Pandey
 
Counsel for Respondent :- C.S.C.,B.L. Yadav,Nripendra Mishra
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

The order challenged in this writ petition has been passed by the Co-operative Tribunal.

Stamp reporter may give a fresh report as to whether this writ petition would be cognizable by division bench or not.

This matter shall not be treated as tied up to this bench.

Put up on 5.11.2014 as fresh case before appropriate bench

Order Date :- 28.10.2014

SKS

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