Mustaqeem Ullah And 6 Others vs State Of U.P. Thru' Secry. And 2 ...
2014 Latest Caselaw 7749 ALL

Citation : 2014 Latest Caselaw 7749 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Mustaqeem Ullah And 6 Others vs State Of U.P. Thru' Secry. And 2 ... on 28 October, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1454 of 2013
 

 
Appellant :- Mustaqeem Ullah And 6 Others
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Appellant :- Pradeep Upadhyay,Ashok Khare
 
Counsel for Respondent :- C.S.C.,R.N.Yadav
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 28.10.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

Download the LatestLaws.com Mobile App