Mushraff And 2 Ors vs State Of U.P.
2014 Latest Caselaw 7745 ALL

Citation : 2014 Latest Caselaw 7745 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Mushraff And 2 Ors vs State Of U.P. on 28 October, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 31467 of 2014
 

 
Applicant :- Mushraff And 2 Ors
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Vashisth
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Heard learned counsel for the applicants and the learned A.G.A.

Correction application No.345384 of 2014 is allowed.

Necessary correction has been made in the order dated 13.8.2014.

Office is directed to correct the certified copy of the aforesaid order, if already issued to the learned counsel for the applicants, as per rules of this Court.

Order Date :- 28.10.2014

faraz

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