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Ravi Kumar Srivastava vs High Court Of Judicature Thru ...
2014 Latest Caselaw 7744 ALL

Citation : 2014 Latest Caselaw 7744 ALL
Judgement Date : 28 October, 2014

Allahabad High Court
Ravi Kumar Srivastava vs High Court Of Judicature Thru ... on 28 October, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 441 of 2013
 

 
Petitioner :- Ravi Kumar Srivastava
 
Respondent :- High Court Of Judicature Thru Registrar General And Others
 
Counsel for Petitioner :- Santosh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Yashwant Varma
 

 
Hon'ble Rajan Roy,J.

This is an application to dismiss the writ petition, as withdrawn.

Application is allowed and the writ petition is dismissed as withdrawn.

Order Date :- 28.10.2014

M.A.A.

 

 

 
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