Lachi Ram Yadav And Others vs Asstt. Registrar, Firms, Chits ...
2014 Latest Caselaw 7743 ALL

Citation : 2014 Latest Caselaw 7743 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Lachi Ram Yadav And Others vs Asstt. Registrar, Firms, Chits ... on 28 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 57510 of 2010
 

 
Petitioner :- Lachi Ram Yadav And Others
 
Respondent :- Asstt. Registrar, Firms, Chits And Societies And Others
 
Counsel for Petitioner :- Pranav Kumar Srivastava,Gajendra Pratap
 
Counsel for Respondent :- C.S.C.,G.K.Singh,M.M. Singh,V.K.Singh
 

 
Hon'ble Rajan Roy,J.

As prayed, put up this case day after tomorrow.

Order Date :- 28.10.2014

M.A.A.

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