Chandra Mohan Sharma vs State Of U.P. And 3 Ors
2014 Latest Caselaw 7742 ALL

Citation : 2014 Latest Caselaw 7742 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Chandra Mohan Sharma vs State Of U.P. And 3 Ors on 28 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 56986 of 2014
 

 
Petitioner :- Chandra Mohan Sharma
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Rahul Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Heard learned counsel for the petitioner and learned Standing Counsel.

Issue notice to the respondent no. 4. Steps within one week.

Respondents shall file counter affidavit within four weeks.

List this case on 2nd December, 2014.

Order Date :- 28.10.2014

M.A.A.

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