Comm. Of Management vs Director Of Education And Others
2014 Latest Caselaw 7739 ALL

Citation : 2014 Latest Caselaw 7739 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Comm. Of Management vs Director Of Education And Others on 28 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 20320 of 1991
 

 
Petitioner :- Comm. Of Management
 
Respondent :- Director Of Education And Others
 
Counsel for Petitioner :- S.N. Shukla,Ashok Khare,Ashok Kumar Pandey,K. Shahi,R.C. Dwivedi,Sadha Nand Shukla,Siddharth Khare,Sudhakar Pandey
 
Counsel for Respondent :- S.C.,Ashok Pandey,S.C.,S.P. Mishra
 

 
Hon'ble Rajan Roy,J.

As prayed, put up this case tomorrow.

Order Date :- 28.10.2014

M.A.A.

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