Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Maheshwari Prasad vs State Of U.P. And 5 Ors
2014 Latest Caselaw 7738 ALL

Citation : 2014 Latest Caselaw 7738 ALL
Judgement Date : 28 October, 2014

Allahabad High Court
Maheshwari Prasad vs State Of U.P. And 5 Ors on 28 October, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 56794 of 2014
 

 
Petitioner :- Maheshwari Prasad
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Kr. Hans Pratap Singh
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Nand Kishore Singh
 

 
Hon'ble Rajan Roy,J.

Put up this case as fresh on 5th November, 2014 to enable learned Standing Counsel for the Gaon Sabha to seek instruction as to under what circumstances petitioner has not been allowed to  function, inspite of the fact that he has been engaged recently as Shiksha Prerak on 16.8.2014.

Order Date :- 28.10.2014

M.A.A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter