Smt. Madhurima Srivastava And ... vs Assistant Registrar Firms ...
2014 Latest Caselaw 7737 ALL

Citation : 2014 Latest Caselaw 7737 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Smt. Madhurima Srivastava And ... vs Assistant Registrar Firms ... on 28 October, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 926 of 2014
 

 
Appellant :- Smt. Madhurima Srivastava And Anr.
 
Respondent :- Assistant Registrar Firms Societies And Chits And 11 Others
 
Counsel for Appellant :- Vijay Tripathi,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Rahul Sripat
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

By consent of the learned counsel for the parties, put up this case tomorrow.

Order Date :- 28.10.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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