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Ganga Prasad Shukla vs State Of U.P. And Others
2014 Latest Caselaw 7735 ALL

Citation : 2014 Latest Caselaw 7735 ALL
Judgement Date : 28 October, 2014

Allahabad High Court
Ganga Prasad Shukla vs State Of U.P. And Others on 28 October, 2014
Bench: Vineet Saran, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 42365 of 2012
 

 
Petitioner :- Ganga Prasad Shukla
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Jamal Ali,Chandan Sharma,Sunil Dubey,Vinod Swarup
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 28.10.2014

SKS

                                          (Vivek Kumar Birla, J)   (Vineet Saran, J)

 

 

 
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