Smt. Vitola Devi vs State Of U.P. And 5 Ors
2014 Latest Caselaw 7734 ALL

Citation : 2014 Latest Caselaw 7734 ALL
Judgement Date : 28 October, 2014

Allahabad High Court

Smt. Vitola Devi vs State Of U.P. And 5 Ors on 28 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 56152 of 2014
 

 
Petitioner :- Smt. Vitola Devi
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Sanjeev Kumar Pandey,Rohit Nandan Pandey
 
Counsel for Respondent :- C.S.C.,B.K. Yadav
 

 
Hon'ble Rajan Roy,J.

List with previous papers in the week commencing 10th November, 2014.

Order Date :- 28.10.2014

M.A.A.

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