Citation : 2014 Latest Caselaw 7718 ALL
Judgement Date : 27 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 5391 of 2010 Petitioner :- Cons. No. 914521646 Jagdish Prasad Gujar & Others Respondent :- Union Of India & Others Counsel for Petitioner :- M.K. Mishra,Kulveer Singh,Sandeep Kumar Verma Counsel for Respondent :- A.S.G.I.,P.K. Singh Hon'ble Abhinava Upadhya,J.
Supplementary affidavit filed today, is taken on record.
The respondents are allowed three weeks' time to file reply to the said supplementary affidavit.
List thereafter.
Learned counsel for the petitioners will inform the learned counsel for the respondents about this order in writing within 24 hours.
Order Date :- 27.10.2014
SKM
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