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Nagendra Kumar vs The State Of U.P. And 6 Others
2014 Latest Caselaw 7715 ALL

Citation : 2014 Latest Caselaw 7715 ALL
Judgement Date : 27 October, 2014

Allahabad High Court
Nagendra Kumar vs The State Of U.P. And 6 Others on 27 October, 2014
Bench: Rajes Kumar, Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 65561 of 2013
 

 
Petitioner :- Nagendra Kumar
 
Respondent :- The State Of U.P. And 6 Others
 
Counsel for Petitioner :- Girja Shankar,Siddharth Jaiswal
 
Counsel for Respondent :- C.S.C.,Rajiv Dwivedi,Shyam Sunder Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Rejoinder affidavit filed today, the same may be placed on record.

On the request of learned counsel for the petitioner, the case is passed over.

List in the next cause list.

Order Date :- 27.10.2014

OP

 

 

 
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