Rabu Awasthi @ Ravi Shankar ... vs State Of U.P.
2014 Latest Caselaw 7714 ALL

Citation : 2014 Latest Caselaw 7714 ALL
Judgement Date : 27 October, 2014

Allahabad High Court

Rabu Awasthi @ Ravi Shankar ... vs State Of U.P. on 27 October, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 614 of 2014
 

 
Revisionist :- Rabu Awasthi @ Ravi Shankar Awasthi
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Ramesh Singh,Achint Ranjan Singh
 
Counsel for Opposite Party :- Govt. Advocate,B.N.Rai
 

 
Hon'ble Pankaj Naqvi,J.

List this matter after two months.

Order Date :- 27.10.2014

SKS

Download the LatestLaws.com Mobile App