Ganga Singh vs State Of U.P. & Another
2014 Latest Caselaw 7713 ALL

Citation : 2014 Latest Caselaw 7713 ALL
Judgement Date : 27 October, 2014

Allahabad High Court

Ganga Singh vs State Of U.P. & Another on 27 October, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 3550 of 2012
 

 
Revisionist :- Ganga Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- A.R. Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Gyan Prakash,Ram Mohan Tiwari
 

 
Hon'ble Pankaj Naqvi,J.

Summon the lower court record.

List in the week commencing 15.12.2014.

Interim order, if any, stands extended till the next date of listing.

Order Date :- 27.10.2014

SKS

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