M/S. Delphi Automotive Systems ... vs State Of U.P.
2014 Latest Caselaw 7710 ALL

Citation : 2014 Latest Caselaw 7710 ALL
Judgement Date : 27 October, 2014

Allahabad High Court

M/S. Delphi Automotive Systems ... vs State Of U.P. on 27 October, 2014

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 39637 of 2006
 

 
Petitioner :- M/S. Delphi Automotive Systems Pvt. Ltd.
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Yashwant Varma,Kartikeya Saran
 
Counsel for Respondent :- C.S.C.,Pradeep Kumar,Ramendra Pratap Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

On the request of learned counsel for the petitioner, list in the next cause list i.e. on 5.11.2014.

Order Date :- 27.10.2014

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