Ram Kumar Mishra & Others vs State Of U.P. & Another
2014 Latest Caselaw 7709 ALL

Citation : 2014 Latest Caselaw 7709 ALL
Judgement Date : 27 October, 2014

Allahabad High Court

Ram Kumar Mishra & Others vs State Of U.P. & Another on 27 October, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 18498 of 2005
 

 
Applicant :- Ram Kumar Mishra & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Tej Pal,Sukhendu Pal Singh
 
Counsel for Opposite Party :- Govt. Advocate,B.N.Singh,H.N.Sharma,U.K.Saxena
 

 
Hon'ble Pankaj Naqvi,J.

List in the next cause list.

Office to ensure that record of the connected criminal revision be also sent on the next date.

Order Date :- 27.10.2014

SKS

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