Amit Kumar Agnihotry vs State Of U.P. And Anr.
2014 Latest Caselaw 7708 ALL

Citation : 2014 Latest Caselaw 7708 ALL
Judgement Date : 27 October, 2014

Allahabad High Court

Amit Kumar Agnihotry vs State Of U.P. And Anr. on 27 October, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 1365 of 2014
 

 
Revisionist :- Amit Kumar Agnihotry
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Rajeev Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

List is revised. No one appears on behalf of the revisionist.

Interim order dated 6.5.2014 stands vacated. Office to intimate the court concerned about this order forthwith, which will proceed further in accordance with law.

Order Date :- 27.10.2014

SKS

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