Satya Prakash vs State Of U.P. & Another
2014 Latest Caselaw 7707 ALL

Citation : 2014 Latest Caselaw 7707 ALL
Judgement Date : 27 October, 2014

Allahabad High Court

Satya Prakash vs State Of U.P. & Another on 27 October, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 3253 of 2007
 

 
Revisionist :- Satya Prakash
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Amit Misra,Viresh Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list.

Order Date :- 27.10.2014

SKS

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