Hari Bilas vs State Of U.P. & Another
2014 Latest Caselaw 7706 ALL

Citation : 2014 Latest Caselaw 7706 ALL
Judgement Date : 27 October, 2014

Allahabad High Court

Hari Bilas vs State Of U.P. & Another on 27 October, 2014

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 13073 of 2006
 

 
Applicant :- Hari Bilas
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- P.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Office is directed to ensure that the record of the connected Application U/s 482 Cr.P.C. No. 1594 of 2000 decided on 18.2.2011 are also sent in the court on the next date alongwith restoration application.

List in the next cause list.

Order Date :- 27.10.2014

SKS

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