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Vaibhav Mishra vs Electricity Services Commission ...
2014 Latest Caselaw 7693 ALL

Citation : 2014 Latest Caselaw 7693 ALL
Judgement Date : 17 October, 2014

Allahabad High Court
Vaibhav Mishra vs Electricity Services Commission ... on 17 October, 2014
Bench: Satyendra Singh Chauhan, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- SERVICE BENCH No. - 175 of 2014
 

 
Petitioner :- Vaibhav Mishra
 
Respondent :- Electricity Services Commission U.P. Power Corp. Ltd. Throug
 
Counsel for Petitioner :- Hari Om Singh
 
Counsel for Respondent :- Amit K.Singh Bhadauriya
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Rakesh Srivastava,J.

Dismissed vide order of date passed on separate sheets in connected Writ Petition No. 32 (S/B) of 2014.

Order Date :- 17.10.2014

Deepak

 

 

 
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