C/M Mahatama Gandhi Poorva ... vs State Of U.P. And Others
2014 Latest Caselaw 7692 ALL

Citation : 2014 Latest Caselaw 7692 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

C/M Mahatama Gandhi Poorva ... vs State Of U.P. And Others on 17 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 43032 of 2010
 

 
Petitioner :- C/M Mahatama Gandhi Poorva Madhyamik Vidhyala
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- D. S. P. Singh,C. S. Garg
 
Counsel for Respondent :- C. S. C.,Ashok Kumar,C. P. Awasthi,H.N.Singh,S.K.Mishra,Vijay Bahadur Shivhare,Vimal Chandra
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri D.S.P.Singh, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 17.10.2014

SKM

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