Parnil Mishra vs U.P. Power Corp. Ltd. Through ...
2014 Latest Caselaw 7688 ALL

Citation : 2014 Latest Caselaw 7688 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Parnil Mishra vs U.P. Power Corp. Ltd. Through ... on 17 October, 2014

Bench: Satyendra Singh Chauhan, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- SERVICE BENCH No. - 49 of 2014
 

 
Petitioner :- Parnil Mishra
 
Respondent :- U.P. Power Corp. Ltd. Through Chairman Lko. & Another
 
Counsel for Petitioner :- Suresh Kumar Upadhyay,S.K.Upadhyay,Satish Chandra Shukla
 
Counsel for Respondent :- Amit K.Singh Bhadauriya,Subhash Vidyarthi
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Rakesh Srivastava,J.

Dismissed vide order of date passed on separate sheets in connected Writ Petition No. 32 (S/B) of 2014.

Order Date :- 17.10.2014

Deepak

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