Ajay Gautam vs State Of U.P.
2014 Latest Caselaw 7683 ALL

Citation : 2014 Latest Caselaw 7683 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Ajay Gautam vs State Of U.P. on 17 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34052 of 2014
 

 
Applicant :- Ajay Gautam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Tripathi,Smt. Mandvi Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for accused applicant as well as learned A.G.A. and Shri Vikash Chandra Tiwari learned counsel for complainant.

Learned A.GA. prays for and is granted two weeks time to file counter affidavit annexing attested copy of case diary.

List on 5.11.2014 for hearing before appropriate Bench.

Order Date :- 17.10.2014

Download the LatestLaws.com Mobile App