Jogendra vs State Of U.P.
2014 Latest Caselaw 7680 ALL

Citation : 2014 Latest Caselaw 7680 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Jogendra vs State Of U.P. on 17 October, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 41738 of 2014
 

 
Applicant :- Jogendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vikash Chandra Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Heard learned counsel for the applicant and learned A.G.A. for the State respondent.

The application no. 340811 of 2014 for correction is allowed.

Necessary correction has been made in the order dated 24.9.2014.

Office is directed to correct the certified copy of the order dated 24.9.2014, accordingly, as per Rules of the Court, if already issued to the learned counsel for the applicant.

Order Date :- 17.10.2014

Ashish

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