Manoj Kumar Pal vs State Of U.P. And Another
2014 Latest Caselaw 7678 ALL

Citation : 2014 Latest Caselaw 7678 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Manoj Kumar Pal vs State Of U.P. And Another on 17 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 41621 of 2014
 

 
Applicant :- Manoj Kumar Pal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mithilesh Kr. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for applicant as well as learned A.G.A.

Learned counsel for applicant wants to show case law on the next date.

Put up on 31.10.2014 as fresh.

Order Date :- 17.10.2014

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