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Karrar Husain & Others vs Supdt./Chief Engineer , M.& ...
2014 Latest Caselaw 7676 ALL

Citation : 2014 Latest Caselaw 7676 ALL
Judgement Date : 17 October, 2014

Allahabad High Court
Karrar Husain & Others vs Supdt./Chief Engineer , M.& ... on 17 October, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13275 of 2000
 

 
Petitioner :- Karrar Husain & Others
 
Respondent :- Supdt./Chief Engineer , M.& S.Management Dept. & Others
 
Counsel for Petitioner :- A.P.N.Giri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

List this case in the next cause list.

Order Date :- 17.10.2014

M.A.A.

 

 

 
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