Citation : 2014 Latest Caselaw 7675 ALL
Judgement Date : 17 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- MISC. SINGLE No. - 6684 of 2014 Petitioner :- Ram Awadh [U/A 227] Respondent :- Civil Judge (Junior Division) South Room No. 24 & 2 Others Counsel for Petitioner :- Ashok Kumar Singh Counsel for Respondent :- U.N. Misra Hon'ble Anil Kumar,J.
After arguing at some length, Sri Ashok Kumar Singh, learned counsel for the petitioner submits that present writ petition may be dismissed as not at this stage.
Sri Vivek Singh, Advocate, holding brief of Sri U.N. Misra, learned counsel for O.P.No. 1 has no objection on the above request.
In view of the abovesaid facts, the writ petition is dismissed as not pressed at this stage.
Order Date :- 17.10.2014
Ravi/
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