Citation : 2014 Latest Caselaw 7673 ALL
Judgement Date : 17 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1095 of 1995 Applicant :- Chandra Mohan Srivastava Opposite Party :- Dr.K.C.Sharma,Director Of Ed.Alld.& Others Counsel for Applicant :- W.H.Khan Counsel for Opposite Party :- S.C. Hon'ble Rajesh Dayal Khare,J.
By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.
Order Date :- 17.10.2014
Ashish
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