Citation : 2014 Latest Caselaw 7672 ALL
Judgement Date : 17 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1444 of 2009 Applicant :- Pace Marketing Specialties Ltd Opposite Party :- Mr. Suraj Bhan Bhardwaj, Distt. General Secy Ictu And Ors Counsel for Applicant :- Shakti Swarup Nigam Counsel for Opposite Party :- H.V. Shastri Hon'ble Rajesh Dayal Khare,J.
By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.
Order Date :- 17.10.2014
Ashish
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!