Kapil Kumar vs K.K. Sharma, S.H.O. & Others
2014 Latest Caselaw 7671 ALL

Citation : 2014 Latest Caselaw 7671 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Kapil Kumar vs K.K. Sharma, S.H.O. & Others on 17 October, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1414 of 2009
 

 
Applicant :- Kapil Kumar
 
Opposite Party :- K.K. Sharma, S.H.O. & Others
 
Counsel for Applicant :- Rajeev Sisodia,Atul Sisodia
 
Counsel for Opposite Party :- R.K.Misra,S.C.
 

 
Hon'ble Rajesh Dayal Khare,J.

By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.

Order Date :- 17.10.2014

Ashish

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