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Mahipal Singh & Others vs Sri Sudhir Kumar Saxena & Others
2014 Latest Caselaw 7670 ALL

Citation : 2014 Latest Caselaw 7670 ALL
Judgement Date : 17 October, 2014

Allahabad High Court
Mahipal Singh & Others vs Sri Sudhir Kumar Saxena & Others on 17 October, 2014
Bench: Rajesh Dayal Khare



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1254 of 2009
 

 
Applicant :- Mahipal Singh & Others
 
Opposite Party :- Sri Sudhir Kumar Saxena & Others
 
Counsel for Applicant :- Vivek Kumar Birla,Nitya Prakash Tiwari
 
Counsel for Opposite Party :- Hari Prakash Singh,S.C.
 

 
Hon'ble Rajesh Dayal Khare,J.

By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.

Order Date :- 17.10.2014

Ashish

 

 

 
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