Shashi Kant Rai vs Mr. T.K. Shibu,S.D.M. Phoolpur ...
2014 Latest Caselaw 7667 ALL

Citation : 2014 Latest Caselaw 7667 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Shashi Kant Rai vs Mr. T.K. Shibu,S.D.M. Phoolpur ... on 17 October, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5657 of 2014
 

 
Applicant :- Shashi Kant Rai
 
Opposite Party :- Mr. T.K. Shibu,S.D.M. Phoolpur And Anr.
 
Counsel for Applicant :- Sudhakar Pandey
 

 
Hon'ble Rajesh Dayal Khare,J.

Heard learned counsel for the applicant and learned A.G.A. for the State respondent.

The application no.341324 of 2014 for correction is allowed.

Necessary correction has been made in the order dated 10.10.2014.

Office is directed to correct the certified copy of the order dated 10.10.2014, accordingly, as per Rules of the Court, if already issued to the learned counsel for the applicant.

Order Date :- 17.10.2014

Ashish

Download the LatestLaws.com Mobile App