Pawan Kumar Singh And Another vs Sri Jagannath Mishra, Prescribed ...
2014 Latest Caselaw 7664 ALL

Citation : 2014 Latest Caselaw 7664 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Pawan Kumar Singh And Another vs Sri Jagannath Mishra, Prescribed ... on 17 October, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1436 of 2009
 

 
Applicant :- Pawan Kumar Singh And Another
 
Opposite Party :- Sri Jagannath Mishra, Prescribed Authority/Civil Judge & Ors
 
Counsel for Applicant :- Arvind Srivastava
 
Counsel for Opposite Party :- A.D.Saunders,Alok Jaiswal,S.F.A.Naqvi
 

 
Hon'ble Rajesh Dayal Khare,J.

By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.

Order Date :- 17.10.2014

Ashish

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