G.D. Sharma vs Sambhagiya Prashashanik Comm. ...
2014 Latest Caselaw 7663 ALL

Citation : 2014 Latest Caselaw 7663 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

G.D. Sharma vs Sambhagiya Prashashanik Comm. ... on 17 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13939 of 1996
 

 
Petitioner :- G.D. Sharma
 
Respondent :- Sambhagiya Prashashanik Comm. And Ors.
 
Counsel for Petitioner :- H.N. Tripathi
 
Counsel for Respondent :- S.C.,K.N.Mishra
 

 
Hon'ble Rajan Roy,J.

Sri Abhishek Misra holding brief of Sri K.N. Misra, learned counsel for the respondent is present with the original record, but learned counsel for petitioner is not present.

List on 31st October, 2014.

Order Date :- 17.10.2014

M.A.A.

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