Jalim Singh & Others vs Smt. Rekha Singh & Another
2014 Latest Caselaw 7661 ALL

Citation : 2014 Latest Caselaw 7661 ALL
Judgement Date : 17 October, 2014

Allahabad High Court

Jalim Singh & Others vs Smt. Rekha Singh & Another on 17 October, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2512 of 2006
 

 
Applicant :- Jalim Singh & Others
 
Opposite Party :- Smt. Rekha Singh & Another
 
Counsel for Applicant :- Rajesh Rai
 
Counsel for Opposite Party :- S.C.,A.Singh
 

 
Hon'ble Rajesh Dayal Khare,J.

By efflux of time, this application has become infructuous. Accordingly, same is dismissed as having become infructuous.

Order Date :- 17.10.2014

Ashish

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