Mahesh And 4 Others vs Dy. Director Of Consolidation ...
2014 Latest Caselaw 7644 ALL

Citation : 2014 Latest Caselaw 7644 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Mahesh And 4 Others vs Dy. Director Of Consolidation ... on 16 October, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - B No. - 55752 of 2014
 

 
Petitioner :- Mahesh And 4 Others
 
Respondent :- Dy. Director Of Consolidation J.P. Nagar And 6 Others
 
Counsel for Petitioner :- Saurabh Gour
 
Counsel for Respondent :- C.S.C.,Arvind K. Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh on 7th November, 2014.

Order Date :- 16.10.2014

Priyanka

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