Aryan Yash (Minor) And Another vs State Of U.P. And 3 Others
2014 Latest Caselaw 7643 ALL

Citation : 2014 Latest Caselaw 7643 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Aryan Yash (Minor) And Another vs State Of U.P. And 3 Others on 16 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 49637 of 2014
 

 
Petitioner :- Aryan Yash (Minor) And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadesh Kumar Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 and 2.

Office report reveals that steps have not been taken and petitioner no. 2 has not deposited necessary demand draft.

Learned counsel for petitioners prayed for time to deposit demand draft and comply order dated 16.9.2014 passed by this Court.

A week time is allowed to deposit demand draft.

Issue notice to respondent nos. 3 and 4.

Steps be taken within three days.

Counter affidavit may be filed within three weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List on 5.12.2014 for hearing.

Order Date :- 16.10.2014

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Aryan Yash (Minor) And Another vs State Of U.P. And 3 Others
2014 Latest Caselaw 7643 ALL

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Aryan Yash (Minor) And Another vs State Of U.P. And 3 Others2014 Latest Caselaw 7643 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Aryan Yash (Minor) And Another vs State Of U.P. And 3 Others
2014 Latest Caselaw 7643 ALL