Km. Vimlesh vs State Of U.P. & Others
2014 Latest Caselaw 7642 ALL

Citation : 2014 Latest Caselaw 7642 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Km. Vimlesh vs State Of U.P. & Others on 16 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 19813 of 2009
 

 
Petitioner :- Km. Vimlesh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.K. Srivastava,L.C.Srivastava,Neeraj Srivastava,S.S. Rajput
 
Counsel for Respondent :- C.S.C.,Durga Prasad Singh,Kharag Singh
 

 
Hon'ble Abhinava Upadhya,J.

None is present on behalf of respondent no.6 nor any affidavit has been filed pursuant to the order dated 21.7.2014. The case is passed over for the day.

List in the next cause list.

Interim order dated 13.4.2009, if in operation, will continue to operate until further orders of this Court.

Order Date :- 16.10.2014

SKM

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