Citation : 2014 Latest Caselaw 7641 ALL
Judgement Date : 16 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 28809 of 2011 Petitioner :- C/M Laxmi Shankar Yadav, Purva Madh. Vid. Thru. P.R. Yadav Respondent :- State Of U.P. And Others Counsel for Petitioner :- Yogesh Kumar Singh,K.R. Sirohi Counsel for Respondent :- C.S.C.,P.K. Bhardwaj Hon'ble Rajan Roy,J.
Adjourned on the illness of Sri P.K.Bhardwaj, learned counsel for the respondent.
List in the next cause list.
Order Date :- 16.10.2014
M.A.A.
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