C/M Kumari Udyan Balika Inter ... vs State Of U.P. & Others
2014 Latest Caselaw 7640 ALL

Citation : 2014 Latest Caselaw 7640 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

C/M Kumari Udyan Balika Inter ... vs State Of U.P. & Others on 16 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 30560 of 2010
 

 
Petitioner :- C/M Kumari Udyan Balika Inter College & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Subhash Ghosh,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,Alok Dwivedi,Mukhtar Ahmad Azmi
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Alok Dwivedi,learned counsel appearing for the respondents.

List in the week commencing 3rd November, 2014.

Order Date :- 16.10.2014

SKM

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