Sharda Prasad Yadav vs State Of U.P. And Others
2014 Latest Caselaw 7639 ALL

Citation : 2014 Latest Caselaw 7639 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Sharda Prasad Yadav vs State Of U.P. And Others on 16 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 46111 of 2011
 

 
Petitioner :- Sharda Prasad Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rajendra Kumar Pandey,Ashutosh Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Put up this case on 10th November, 2014, to enable learned Standing Counsel to seek instruction about latest position, and whether disciplinary proceedings against the petitioner is still pending and if the same has been concluded, what is the decision taken.

Order Date :- 16.10.2014

M.A.A.

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