Netrapal Singh vs Dy. Director Of Consolidation ...
2014 Latest Caselaw 7635 ALL

Citation : 2014 Latest Caselaw 7635 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Netrapal Singh vs Dy. Director Of Consolidation ... on 16 October, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - B No. - 55737 of 2014
 

 
Petitioner :- Netrapal Singh
 
Respondent :- Dy. Director Of Consolidation Mainpuri And 4 Others
 
Counsel for Petitioner :- H.M. Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- C.S.C.,Kuldeep Singh Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed on behalf of the learned counsel for the caveator, put up as fresh on 28th October, 2014.

Order Date :- 16.10.2014

Priyanka

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