Rekha Devi And Another vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 7634 ALL

Citation : 2014 Latest Caselaw 7634 ALL
Judgement Date : 16 October, 2014

Allahabad High Court

Rekha Devi And Another vs State Of U.P. Thru Secy. And 4 ... on 16 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 49656 of 2014
 

 
Petitioner :- Rekha Devi And Another
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- A.C. Pandey
 
Counsel for Respondent :- Govt.Advocate,Rohit Singh
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 and 2. Learned counsel Shri Rohit Singh appeared for respondent no.4. Km. Surya Srivastava has filed vakalatnama for respondent nos. 3 and 5.

Counter affidavit filed today by respondent no.4 which is taken on record.

Respondent nos. 3 and 5 may file counter affidavit within two weeks. Rejoinder affidavit may be filed within a week thereafter.

List on 2.12.2014 for hearing.

Corpus shall be produced by respondent nos. 3 to 5 in compliance of order dated 16.9.2014 on the date fixed.

Order Date :- 16.10.2014

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Rekha Devi And Another vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 7634 ALL

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Rekha Devi And Another vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 7634 ALL